Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act]

State of Rajasthan - Subsection

Section 118(1)(b) in Rajasthan Co-operative Societies Act, 1965

(b)be executed according to the law' and under the rules for the time being in force for the recovery of arrears of land revenue: