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[Cites 0, Cited by 0] [Section 67] [Entire Act]

Daman and Diu - Subsection

Section 67(4) in Daman and Diu Value Added Tax Regulation, 2005

(4)Nothing in sub-section (3) shall prevent the Commissioner from issuing general orders, instructions and directions being clarificatory in nature on any issue or matter under this Regulation.