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State of Odisha - Section

Section 11 in The Orissa Cultural Grants Rules, 1995

11. Recommendations of the Grants Committee.

- The Grants Committee shall scrutinise the applications and consider the recommendations of the District Councils for formulating its recommendations Districtwise:Provided that the Grants Committee may recommend for sanction, of grant-in-aid to any voluntary Organisation of State/National repute even if the formal application has not been received and indicate the reasons for such recommendation :Provided further that the Grants Committee may recommend for sanction of special grants to the District Council concerned if the number of deserving voluntary organisations recommended for grants is considered too inadequate in respect of a district, also that the District Council may undertake various cultural activities in the said district.