Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 200] [Entire Act] State of Jharkhand - Subsection Section 200(iv) in Bihar Education Code, 1961 (iv)resolution of the Managing Committee to the effect that teachers are paid according to new scales of pay and that the benefit of provident fund will be given to them from the date of recognition;
