Supreme Court - Daily Orders
Payel Bag vs U.O.I on 28 January, 2014
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ITEM NO.2 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO(s). 51 OF 2014
PAYEL BAG & ORS Petitioner(s)
VERSUS
U.O.I & ORS Respondent(s)
(With appln(s) for ex-Parte stay)
Date: 28/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE M.Y. EQBAL
For Petitioner(s) Mr. C.A. Sundaram,Sr.Adv.
Mr. Guru Krishan Kumar,Sr.Adv.
Mr. Joydeep Mazumdar,ADdv.
Mr. Amitabrata Roy,Adv.
Mr. Tulsidas Maity,Adv.
Mr. Rohit Dutta,Adv.
Mr. Shibashish Misra,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List the matter alongwith W.P.(C)No.94/2012 and connected matters.
(O.P. Sharma) (M.S. Negi) Court Master Assistant Registrar