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Supreme Court - Daily Orders

Payel Bag vs U.O.I on 28 January, 2014

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ITEM NO.2                   COURT NO.4               SECTION X


              S U P R E M E   C O U R T   O F    I N D I A
                           RECORD OF PROCEEDINGS
                 WRIT PETITION (CIVIL) NO(s). 51 OF 2014


PAYEL BAG & ORS                                         Petitioner(s)

                   VERSUS

U.O.I & ORS                                             Respondent(s)

(With appln(s) for ex-Parte stay)

Date: 28/01/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE DR. JUSTICE B.S. CHAUHAN
          HON’BLE MR. JUSTICE J. CHELAMESWAR
          HON’BLE MR. JUSTICE M.Y. EQBAL


For Petitioner(s)            Mr.   C.A. Sundaram,Sr.Adv.
                             Mr.   Guru Krishan Kumar,Sr.Adv.
                             Mr.   Joydeep Mazumdar,ADdv.
                             Mr.   Amitabrata Roy,Adv.
                             Mr.   Tulsidas Maity,Adv.
                             Mr.   Rohit Dutta,Adv.
                             Mr.   Shibashish Misra,Adv.

For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

List the matter alongwith W.P.(C)No.94/2012 and connected matters.

(O.P. Sharma) (M.S. Negi) Court Master Assistant Registrar