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Union of India - Section

Section 9 in The Kisan Vikas Patra Rules, 2014

9. Transfer from Post Office to Bank and vice-versa.

(1)A Certificate may be transferred from a Post Office or Bank at which it stands registered, to any other Post Office or Bank to the holder or holders making an application in Form B either at Post Office or Bank.
(2)Every such application shall be signed by the holder or holders of the Certificate :Provided that in the case of Joint 'A' type Certificate or Joint 'B' type Certificate, the application may be signed by one of the joint holders if the other is dead.