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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in Rules under the United Provinces Excise Act, 1910

(2)The Opium Act, 1878 [(Act I of 1878)] [The Opium Act, 1878 now repealed by the N.D.P.S. Act, 1985.] in respect of transport, possession, sale, importation, exportation and warehousing of opium;