159. Power of Mandal Praja Parishad to call for information from Gram Panchayat.
- A Mandal Praja Parishad may require any Gram Panchayat of any village within the jurisdiction of the Mandal Praja Parishad to furnish any information on any matter falling within such categories as may be prescribed in respect of such village or any person or property therein required for the purposes of this Act.
