Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Sheekakai Grading and Marking Rules, 2008

(1)Sheekakai pods and Sheekakai powder shall be packed only in sound, clean and dry containers made of jute, card board cartons, cloth bags (for Sheekakai Powder suitable inner linings shall be used), laminated polyethylene or poly propylene or high density polyethylene bags, pouches or any other packaging material duly approved by the Agricultural Marketing Adviser or any officer authorized by him in this behalf;