Section 15(4)(C) in Sardar Patel University Act, 1955

[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

(C)[Fifteen] [This word was substituted for the words 'Five' by Gujarat 8 of 1966, 11(2)(c).] persons nominated by the State Government.

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