Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Saraspur Nagrik Co-Operative Bank Ltd vs Desert Storm Chem Pvt.Limited & 7 on 22 April, 2015

Author: A.J.Desai

Bench: A.J.Desai

              C/SCA/2879/2015                                    ORDER




   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            SPECIAL CIVIL APPLICATION NO. 2879 of 2015

=============================================
   SARASPUR NAGRIK CO-OPERATIVE BANK LTD. 1, DARSHAN
     SOCIETY, NAVRANGPURA, AHMEDABAD-9....Petitioner(s)
                        Versus
    DESERT STORM CHEM PVT.LIMITED & 7....Respondent(s)
=============================================
Appearance:
MR BHARAT JANI, ADVOCATE for the Petitioner(s) No. 1
MR ASHISH H SHAH, ADVOCATE for the Respondent(s) No. 3 , 7.1 - 7.3
=============================================

            CORAM: HONOURABLE MR.JUSTICE A.J.DESAI

                                Date : 22/04/2015

                                 ORAL ORDER

Time to pay process fees is hereby extended for a period of seven days.

(A.J.DESAI, J.) *Kazi...

Page 1 of 1