Gujarat High Court
Saraspur Nagrik Co-Operative Bank Ltd vs Desert Storm Chem Pvt.Limited & 7 on 22 April, 2015
Author: A.J.Desai
Bench: A.J.Desai
C/SCA/2879/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 2879 of 2015
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SARASPUR NAGRIK CO-OPERATIVE BANK LTD. 1, DARSHAN
SOCIETY, NAVRANGPURA, AHMEDABAD-9....Petitioner(s)
Versus
DESERT STORM CHEM PVT.LIMITED & 7....Respondent(s)
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Appearance:
MR BHARAT JANI, ADVOCATE for the Petitioner(s) No. 1
MR ASHISH H SHAH, ADVOCATE for the Respondent(s) No. 3 , 7.1 - 7.3
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CORAM: HONOURABLE MR.JUSTICE A.J.DESAI
Date : 22/04/2015
ORAL ORDER
Time to pay process fees is hereby extended for a period of seven days.
(A.J.DESAI, J.) *Kazi...
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