Calcutta High Court (Appellete Side)
Sasanka Sekar Das vs State Of West Bengal & Anr on 26 March, 2015
Author: Subrata Talukdar
Bench: Subrata Talukdar
1
26.03.2015
61
br C.R.R. 951 of 2011
Sasanka Sekar Das
-vs-
State of West Bengal & Anr.
******
None appears for the parties even at the second call. No accommodation is prayed for. Let the matter appear under the same heading "Contested Application" of the year 2011 in the Combined Monthly List of May, 2015.
( Subrata Talukdar, J. )