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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Tamilnadu - Subsection

Section 107(d) in Tamil Nadu Town and Country Planning Act, 1971

(d)if none of the means aforesaid is available, by causing a copy of such document to be affixed on some conspicuous part of the land or building, if any, to which the document relates.