Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(v) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(v)make, amend or repeal any bye-laws relating to administration and management of the affairs of the Institution subject to observance of the provisions contained in the Act, rules and the provisions of these regulations;