Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(1) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022 (1)AnTIO shall inform the Authority it’s decision to withdraw an insurance product at least 3 months prior to the scheduled date of withdrawal.
