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[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(6)(a) in Himachal Pradesh Technical University Act, 2014

(a)if he is a permanent Teacher or employee, only after giving three months notice in writing to the Board or the Appointing Authority, as the case may be, or by paying three months salary in lieu thereof; and