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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(4) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(4)Director, Elementary Education shall communicate the decision of the committee to all the District Elementary Education Officers for reimbursement of fee in respect of children admitted in accordance with clause (c) of sub-section (1) of section 12 in the Schools referred to in sub-clauses (iii) and (iv) of clause (n) of section 2.