Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45MC(1)] [Section 45MC] [Entire Act] Union of India - Subsection Section 45MC(1)(c) in The Reserve Bank of India Act, 1934 (c)has been prohibited by the Bank from receiving deposit by an order and such order has been in force for a period of not less than three months; or