Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Goa - Subsection Section 1(2) in Goa Salary, Allowances and Pension of Members of the Legislative Assembly Act, 2004 (2)It shall be deemed to have come into force with effect from the 1st day of July, 2004.
