Uttarakhand High Court
Dr. Umesh Chandra Chamola vs State Of Uttarakhand And Anr on 15 April, 2015
C-482 Petition No. 1190 of 2011 Hon'ble U.C.DhVani, J.
Mr. S.S.Adhikari, Brief Holder, present for the State.
List in the next week on the request of Ms. Mini Bisht, Advocate, holding brief of Mr. Yogesh Pachholiya, learned counsel for the applicant.
(U.C.Dhyani, J.) 15.04.2015 Kaushal