Andhra Pradesh High Court - Amravati
A.Kanthudu vs S.Venkat Narayana on 27 April, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.:A.S.No.678 of 2007
PROCEEDING SHEET
OFFICE
Sl.No DATE ORDER
NOTE
39. 27.04.2023 SV, J
A.S.No.678 of 2007
Learned counsel for respondent present and
insisted for disposal.
Sri T.Manikanta, learned counsel representing Sri Y.Mallikharjuna Reddy, requested time.
It is brought to the notice of the Court that written arguments are already placed on record.
List on 04.05.2023.
_________ SV, J dnb