Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 86] [Entire Act] Union of India - Section Section 10 in The Indian Bar Councils Act, 1926 10. [Punishment of advocate for misconduct.] Repealed by the Advocates Act, 1961 (25 of 1961), s. 50(4) (w.e.f 1-9-1963).
