Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Assam - Subsection

Section 28(3) in The Air (Prevention and Control of Pollution) Assam Rules, 1991

(3)The Inquiry Officer shall before carrying out or causing to be carried out the inspection under sub-rule (2) given notice to the occupier of the intention to do so in Form III.