Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(3) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004 (3)The original regulation will be in English and it will be translated in Hindi. In case of any dispute the English version shall prevail.
