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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(6) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(6)Any person aggrieved by the order of the licensing authority approving or refusing to approve the application for transfer or assignment of the license may appeal to the Government and the provision of Rule 15 shall apply to such appeal.Chapter - 5 Appeals