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Madhya Pradesh High Court

Radhasoami Satsang Sabha Dayalbagh ... vs The State Of Madhya Pradesh on 25 November, 2016

MCC-2869-2016

(RADHASOAMI SA TSANG SABHA DA YALBA GHA GRA Vs THE STA TE 0F MADHYA PRADESH)
25- 1 1 -20 1 6

Ms. Nidhi Verma for the applicants.
Shri Amit Seth, GA, for the State.
List on 2.12.2016.

(RAJ ENDRA MENON) (SUSHIL KUMAR PALO)
ACTING CHIEF JUSTICE JUDGE

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