Madhya Pradesh High Court
Radhasoami Satsang Sabha Dayalbagh ... vs The State Of Madhya Pradesh on 25 November, 2016
MCC-2869-2016 (RADHASOAMI SA TSANG SABHA DA YALBA GHA GRA Vs THE STA TE 0F MADHYA PRADESH) 25- 1 1 -20 1 6 Ms. Nidhi Verma for the applicants. Shri Amit Seth, GA, for the State. List on 2.12.2016. (RAJ ENDRA MENON) (SUSHIL KUMAR PALO) ACTING CHIEF JUSTICE JUDGE
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