Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3D] [Entire Act] State of Kerala - Subsection Section 3D(3) in The Kerala Panchayat Buildings Rules, 2011 (3)Those village panchayats which do not come under sub-rule (2) above shall be categorized as Category II Village Panchayat.]
