Supreme Court - Daily Orders
Brajesh Kasliwal vs Union Bank Of India on 4 August, 2020
Bench: Sanjay Kishan Kaul, Ajay Rastogi, Aniruddha Bose
ITEM NO.13 Court 7 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 753/2020
BRAJESH KASLIWAL Petitioner(s)
VERSUS
UNION BANK OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.69103/2020-STAY APPLICATION and IA
No.69107/2020-EXEMPTION FROM FILING AFFIDAVIT)
Date : 04-08-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. P.S.Patwalia,Sr.Adv.
Ms. Anzu. K. Varkey, AOR
For Respondent(s) Mr. Dushyant Dave,Sr.Adv.
Mr. Aditya Kumar Choudhary,Adv.
Mr. Arjun D.Singh,Adv.
Mr. Gurmehar Vaan Singh,Adv.
Mr. Vaibhav Pd.Deo,Adv.
Mr. Rajesh Singh Chauhan, AOR
Mr. O.P.Gaggar, AOR
Mr. Aditya Gaggar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
After After some arguments we were not inclined to exercise our jurisdiction under Article 32 of the Constitution of India, and thus, learned senior counsel for the petitioner seeks to withdraw the petition.
The Writ Petition is accordingly dismissed as Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2020.08.04 withdrawn.
17:56:26 IST Reason:(ANITA MALHOTRA) (ANITA RANI AHUJA) COURT MASTER ASSISTANT REGISTRAR