Section 13(1)(ii) in The Bombay Motor Vehicles (Taxation of Passengers) Rules, 1958

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Bombay Presidency - Subsection

Section 13(1)(ii) in The Bombay Motor Vehicles (Taxation of Passengers) Rules, 1958

(ii)a Way-Bill in Form VII or in such other form as may be approved by Government shall be prepared at the end of each shift of duty by the conductor from whom it shall be obtained by the operator.

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Bombay Presidency - Subsection

Section 13(1)(ii) in The Bombay Motor Vehicles (Taxation of Passengers) Rules, 1958