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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(4)(ii) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(ii)Where the person appointed as Vice-Chancellor is in receipt of a pension from Government, the amount of the pension payable to him shall be treated as part of the salary specified in clause (i).