Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 79 in The Orissa Municipal Employees' Pension Rules, 1989 79. The Director shall be competent to sanction pension :Provided that he may delegate his power of sanction of pension to any of his subordinate officers.
