Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 174 in The M.P. Municipal Accounts Rules, 1971 174. A scale map shall be kept corrected up to date showing the extension of the pipe line and the location of all stand posts, fire hydrants, district meters, sluice valves, etc.
