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[Cites 1, Cited by 8]

Punjab-Haryana High Court

The State Of Punjab And Others vs Sukhdev Singh Pathania And Another on 20 December, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

          IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                  R.F.A. No. 1610 of 2002 (O&M)
                                  (L.A.C. No.8 of 1999)


The State of Punjab and others                    ...Appellants

                               Versus

Sukhdev Singh Pathania and another                ...Respondents


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.

Present:     Mr. Ashok Aggarwal, Advocate General, Punjab with
             Mr. Alok Jain, Addl. Advocate General, Punjab.

             Mr. R.S. Manhas, Advocate for the respondents.

                       *****

RAJESH BINDAL , J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1772 of 2001, titled as Parshotam and others Vs. The State of Punjab and others.




20.12.2011                              (RAJESH BINDAL)
hemlata                                    JUDGE