Punjab-Haryana High Court
The State Of Punjab And Others vs Sukhdev Singh Pathania And Another on 20 December, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
R.F.A. No. 1610 of 2002 (O&M)
(L.A.C. No.8 of 1999)
The State of Punjab and others ...Appellants
Versus
Sukhdev Singh Pathania and another ...Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.
Present: Mr. Ashok Aggarwal, Advocate General, Punjab with
Mr. Alok Jain, Addl. Advocate General, Punjab.
Mr. R.S. Manhas, Advocate for the respondents.
*****
RAJESH BINDAL , J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1772 of 2001, titled as Parshotam and others Vs. The State of Punjab and others.
20.12.2011 (RAJESH BINDAL) hemlata JUDGE