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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(2) in The Rajasthan Municipalities (Octroi) Rules, 1962

(2)For articles, bales or packages weighing more than two quintals each the fee shall be charged at double the rate [determined under sub-rule (1) of this rule.] [Inserted by Notification dated 20-03-1963. w.e.f. 20-4-63.]