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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Odisha - Subsection

Section 82(2) in The Orissa Co-operative Societies Rules, 1965

(2)The expenses or the cost awarded under Sub-rule (1) of this rule shall be according to a scale as laid down by the Registrar :Provided that in the monetary claim, such expenses or cost shall not exceed 2 ⅜per cent of the awarded amount.