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Madhya Pradesh High Court

Bihari Singh vs State Of M.P. on 24 April, 2023

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 609 of 2006 (BIHARI SINGH Vs STATE OF M.P.) Dated : 24-04-2023 List this matter with CRA No. 736/2006.

(ROHIT ARYA) (SATYENDRA KUMAR SINGH) JUDGE JUDGE yog YOGESH VERMA 2023.04.25 VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00' 14:23:26 +05'30'