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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax-8 vs Sapient Consulting Ltd. on 8 December, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.5                                COURT NO.7                SECTION IIIA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC No(s).
     23126/2016

     (Arising out of impugned final judgment and order dated 24/05/2016
     in ITA No. 341/2016 passed by the High Court of Delhi at New Delhi)

     PR. COMMISSIONER OF INCOME TAX-8                                     Petitioner(s)

                                                      VERSUS

     SAPIENT CONSULTING LTD.                                              Respondent(s)

     (with appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP and office report)


     Date : 08/12/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                    Mr. Yashank Adhyaru,Sr.Adv.
                                          Mr. Arijit Prasad,Adv.
                                          Mrs. Anil Katiyar,Adv.

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                                  O R D E R

Delay condoned.

Leave granted.

Tag with C.A. No.285 of 2014.

(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2016.12.09 15:24:04 IST Reason: