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Supreme Court - Daily Orders

Life Insurance Corporation Of India vs Sonia Bhaskar on 1 July, 2016

Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit

     ITEM NO.20                               COURT NO.6                SECTION XIA

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                   No(s).
     10238/2016

     (Arising out of impugned final judgment and order dated 03/08/2015
     in WA No. 2006/2014 passed by the High Court of Kerala at
     Ernakulam)

     LIFE INSURANCE CORPORATION OF INDIA AND ANR                         Petitioner(s)

                                                     VERSUS

     SONIA BHASKAR AND ANR                                               Respondent(s)

     (with appln. (s) for c/delay in filing SLP)


     Date : 01/07/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                   Mr. Huzefa Ahmadi,Sr.Adv.
                                         Mr. Puneet Taneja,Adv.
                                         Ms. Shaheen,Adv.
     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                                  O R D E R

Delay condoned.

Issue notice.

In the meanwhile, there shall be stay of operation of the impugned order of the High Court.

Tag with SLP (C) Nos.33048-33049/2015 (NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2016.07.02 13:39:47 IST Reason: