Supreme Court - Daily Orders
Life Insurance Corporation Of India vs Sonia Bhaskar on 1 July, 2016
Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit
ITEM NO.20 COURT NO.6 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
10238/2016
(Arising out of impugned final judgment and order dated 03/08/2015
in WA No. 2006/2014 passed by the High Court of Kerala at
Ernakulam)
LIFE INSURANCE CORPORATION OF INDIA AND ANR Petitioner(s)
VERSUS
SONIA BHASKAR AND ANR Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 01/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Huzefa Ahmadi,Sr.Adv.
Mr. Puneet Taneja,Adv.
Ms. Shaheen,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
In the meanwhile, there shall be stay of operation of the impugned order of the High Court.
Tag with SLP (C) Nos.33048-33049/2015 (NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2016.07.02 13:39:47 IST Reason: