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Himachal Pradesh High Court

Arvind Kumar Arora vs . Suman Lata Gupta on 22 September, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Arvind Kumar Arora Vs. Suman Lata Gupta .

CMPMO No. 358 of 2022 22.9.2022 Present: Mr.Anuj Nag, Advocate, for the petitioners.

Mr.B.C. Negi, Senior Advocate, alongwith Mr.Rajat, Advocate, for the respondent.

CMPMO No. 358 of 2022 r List for consideration immediately after Dussehra Holidays.

CMP No. 10923 of 2022 Reply, as prayed, be filed on or before next date of hearing. List alongwith main petition.

Interim to continue till next date of hearing.

(Vivek Singh Thakur), Judge.

22nd September 2022 (Keshav) ::: Downloaded on - 22/09/2022 20:07:27 :::CIS