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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(2)(g) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

(g)powers which an Inspector shall exercise under clause (b) of sub-section (2) of Section 16;