Section 1 in Tamil Nadu Merged States (Laws) Act, 1949
1. Short title and commencement.
(1)This Act maybe called the [Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Merged States (Laws) Act, 1949.(2)It shall come into force on the 1st day of January 1950.
