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State of West Bengal - Section

Section 23 in West Bengal Societies Registration Rules, 1963

23. The committee may from time to time appoint from among their members such sub-committees (in addition to the sub-committee under rule...................hereof) as they may deem necessary or expedient and may depute or refer to them such of the powers and duties of the committee as the committee may determine.

Such sub-committees shall periodically report their proceedings to the committee and shall conduct their business in accordance with the committee for the following purposes:
(a)To receive from the committee a report, balance sheet, and statement of accounts for the preceding financial year and an estimate of the receipts and expenditure for the current financial year.
(b)To elect the committee and to appoint two auditors for the ensuing year.
(c)To decide on any resolution which may be duly submitted to the meeting as hereinafter provided. A copy of the report, audited balance sheet, statement of accounts and estimate shall be sent to members (........days) at least before the annual general meeting.