Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 48 in The Patents (Amendment) Act, 2002 48. Amendment of section 118.- In section 118 of the principal Act, after the words and figures'' under section 35'', the words and figures'' or makes or causes to be made an application for the grant nserted.
