Supreme Court - Daily Orders
Cmc Limited vs Deputy Director Employees State ... on 27 June, 2019
Bench: Sanjiv Khanna, B.R. Gavai
ITEM NO.106 COURT NO.4 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).10343/2011
CMC LIMITED Appellant(s)
VERSUS
DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Respondent(s)
Date : 27-06-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE B.R. GAVAI
(VACATION BENCH)
For Appellant(s)
Mr. Shraman Sinha, Adv.
Mr. Awanish Sinha, AOR
For Respondent(s)
Mr. Mahesh Srivastava, Adv.
Mr. Vaibhav Manu Srivastava, AOR
UPON hearing the counsel the Court made the following
O R D E R
At the request of counsel appearing for the respondent/Corporation, the appeal is not taken up for hearing.
List after summer vacation.
(ARJUN BISHT) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ARJUN BISHT Date: 2019.06.27 16:28:24 IST Reason: