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State of Telangana - Section

Section 16 in Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

16. Repeal of Andhra Ordinance I of 1953.

- The Andhra Payment of Salaries and Removal of Disqualifications Ordinance, 1953 (Andhra Ordinance-I of 1953), is hereby repealed.[The Schedule] [The Schedule with entries 1 to 5 added by Act No.XXIII of 1956.][See section 10]