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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(f) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(f)"Distribution Franchisee Agreement" (DFA) means the Agreement between the Distribution Licensee or M.P. Power Management Co. Ltd. on behalf of Distribution Licensee and the Micro-Grid Operator for the services rendered by Micro-Grid Operator as DF;