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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(a) in Kerala Prevention of Eviction Act, 1966

(a)the terms "cultivating tenant" , "eviction" , "holding" , "kudiyiruppu","kudikidappu" and "kudikidappukaran" shall have the meanings respectively assigned to them in the Kerala Land Reforms Act, 1963 (Kerala Act I of 1964) ;