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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Himachal Pradesh - Subsection

Section 33(2)(c) in Himachal Pradesh Nurses Registration Act, 1977

(c)to regulate and restrict within due limits the practice of registered nurses, registered health visitors, registered midwives, registered auxiliary nurse midwives, registered nurse dais or registered trained dais or dais;