Gujarat High Court
Sahajanand Technologies Private ... vs Regional Director North Western ... on 11 August, 2015
Bench: Mohinder Pal, R.D.Kothari
C/LPA/428/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 428 of 2014
In
SPECIAL CIVIL APPLICATION NO. 3994 of 2013
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SAHAJANAND TECHNOLOGIES PRIVATE LIMITED....Appellant(s)
Versus
REGIONAL DIRECTOR NORTH WESTERN REGION MINISTRY OF &
2....Respondent(s)
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Appearance:
MR DHAVAL SHAH, ADVOCATE for the Appellant(s) No. 1
MR DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1 , 3
MR NISHANT LALAKIYA, ADVOCATE for the Respondent(s) No. 1 , 3
NANAVATI ASSOCIATES, ADVOCATE for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE MOHINDER PAL
and
HONOURABLE MR.JUSTICE R.D.KOTHARI
Date : 11/08/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE MOHINDER PAL) The learned advocate for the appellant has made a statement that the matter has been settled between the parties and settlement agreement is also produced today in the Court, which is taken on record.
In view of the settlement agreement, the present appeal stands disposed of accordingly.
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