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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Gujarat - Subsection

Section 90(1) in The Gujarat Co-Operative Societies Act, 1961

(1)The cost of an inquiry under Section 86 or, as the case may be of an inspection under Section 87 shall be in the first instance from the Consolidated Fund of the State and shall be recovered in accordance with subsection (2) and Section 91.